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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Tripura - Subsection

Section 45(2)(a) in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982

(a)whether the procedure laid down in these rules has been complied with, and if not, whether such non-compliance has resulted in the violation of the provisions of the Constitution of India or in the failure of justice;