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Allahabad High Court

Professor Mrittunjay Bhattacharyya vs Executive Council B.H.U. Varanasi & ... on 12 August, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - A No. - 28790 of 2004
 

 
Petitioner :- Professor Mrittunjay Bhattacharyya
 
Respondent :- Executive Council B.H.U. Varanasi & Another
 
Petitioner Counsel :- G.K.Singh,V.K.Singh
 
Respondent Counsel :- V.K.Upadhyaya
 

 
Hon'ble Sunil Ambwani,J.
 

Hon'ble Kashi Nath Pandey,J.

Dismissed.  For order see our order of dated passed in Writ Petition No.32101 of 2004.

Order Date :- 12.8.2011 SP/