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[Cites 0, Cited by 0] [Section 123] [Entire Act]

State of Goa - Subsection

Section 123(e) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(e)no person other than building workers or other persons essential to the operation of demolition work shall be permitted to enter a zone of demolition referred to in clause (a) which shall be provided with substantial barricades.