Section 40(1b)(aa) in The West Bengal Fire Services Act, 1950

[Cites 0, Cited by 0] [Section 40(1b)] [Section 40] [Entire Act]

(aa)[ the manner of authentication referred to in sub-section (3a) of section 15;] [Clause (aa) inserted by W.B. Act 27 of 1951.]

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