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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The Supplementary Nutrition (under the Integrated Child Development Services Scheme) Rules, 2015

(1)The entitlements referred to in sections 4, 5 and section 6 of the Act shall be provided under the Supplementary Nutrition Programme of Integrated Child Development Services Scheme (hereinafter referred to as ICDS) of the Central Government.