Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 31] [Entire Act] Bombay Presidency - Section Section 2 in The Bombay General Clauses Act, 1904 2. Repeal. - The Bombay Acts mentioned in the Schedule are repealed to the extent specified in the fourth column thereof.General Definitions
