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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Uttarakhand - Subsection

Section 47(3) in Uttaranchal University Act, 2012

(3)A copy of the annual report duly approved by the Board of Governors shall be sent to Visitor and the State Government before 31st December following close of the financial year in 31st March each year.