Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 10 in The Orissa Seaward Artillery Practice Rules, 1967

10.

On the appointed day or days, the Revenue Officer shall enquire into all the claims received in time and determine the amount of compensation to be awarded in each case and disburse the same in accordance with the provisions of Sub-section (2) of Section 6.