Section 19E in The Chhattisgarh Co-Operative Societies Act, 1960
19E. [ Education of members, etc. [Added by C.G. Act No. 6 of 2013, dated 13.2.2013.]
(1)Every Co-operative society shall include in its budget in every financial year, provisions for expenses on the Education and Training of Members, including office bearer, other officer and Staff.]
