Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 29 in Andhra Pradesh Legal Metrology (Enforcement) Rules, 2011 29. Summary Trial. - Notwithstanding anything contained in the Code of Criminal Procedure, 1973, an offence punishable under these rules may be tried summarily.
