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[Cites 0, Cited by 0] [Section 106BI(1)] [Section 106BI] [Entire Act]

State of Uttarakhand - Subsection

Section 106BI(1)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)leaves or fastens any vehicles or animal so as to cause obstruction on any such street, or