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State of Rajasthan - Section

Section 6 in General Specification and Conditions of Contract

6. Erection or checking of working.

- As each part of the collection of materials and construction of the work is completed, it will be checked over by the Engineer-in-Charge or his authorised representative. The contractor or his agent shall ascertain from the Engineer-in-Charge representative from time to time what part he wishes to check and pass over but such passing shall in no way relieve the contractor from any of his responsibilities.