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Supreme Court - Daily Orders

Soma Chakraborty,Director vs M/S Bibby Finan.Services India ... on 2 May, 2014

4ITEM NO.41                    Court No.5               SECTION XVIA


              S U P R E M E      C O U R T   O F    I N D I A
                              RECORD OF PROCEEDINGS

TRANSFER PETITION (CRL.) NO(s). 199 OF 2013

SOMA CHAKRABORTY,DIRECTOR                                Petitioner(s)

                    VERSUS

M/S BIBBY FINAN.SERVICES INDIA P.LTD.ORS                 Respondent(s)

(With appln(s) for stay and office report ))


Date: 02/05/2014     This Petition was called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE T.S. THAKUR
          HON’BLE MR. JUSTICE C. NAGAPPAN


For Petitioner(s)       Mr. Subhasish Bhowmick,Adv.


For Respondent(s)       Mr. Rishi Kesh,Adv.


              UPON hearing counsel the Court made the following
                                  O R D E R

In view of the letter circulated on behalf of the petitioner, post after summer vacation.




           (Shashi Sareen)                            (Saroj Saini)
             Court Master                             Court Master