Supreme Court - Daily Orders
Soma Chakraborty,Director vs M/S Bibby Finan.Services India ... on 2 May, 2014
4ITEM NO.41 Court No.5 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
TRANSFER PETITION (CRL.) NO(s). 199 OF 2013
SOMA CHAKRABORTY,DIRECTOR Petitioner(s)
VERSUS
M/S BIBBY FINAN.SERVICES INDIA P.LTD.ORS Respondent(s)
(With appln(s) for stay and office report ))
Date: 02/05/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE T.S. THAKUR
HON’BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Subhasish Bhowmick,Adv.
For Respondent(s) Mr. Rishi Kesh,Adv.
UPON hearing counsel the Court made the following
O R D E R
In view of the letter circulated on behalf of the petitioner, post after summer vacation.
(Shashi Sareen) (Saroj Saini)
Court Master Court Master