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[Cites 0, Cited by 0] [Section 39(7)] [Section 39] [Entire Act]

State of Andhra Pradesh - Subsection

Section 39(7)(ii) in Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948

(ii)some area being added, or excluded from such estate; or