Section 5 in The Bihar Fiscal Responsibility and Budget Management Act, 2006
5. Fiscal Policy Statements to be laid before the Legislature.
- The State Government shall in each financial year lay before both Houses of the Legislature, the following statements of fiscal policy along with the budget, namely:-(a)the Macro-economic Framework Statement;(b)the Medium Term Fiscal Policy Statement; and(c)the Fiscal Policy Strategy Statement.
