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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(2)(a) in The Assam Cinemas (Regulations) Act, 1953

(a)the procedure in accordance with which a licence may be obtained and the terms, conditions and restrictions, if any, subject to which a licence may be granted under this Act;