Delhi High Court - Orders
Indian Newspaper Society vs Union Of India & Anr on 5 March, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~16 to 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2208/2021, CM APPL. 6438/2021 & CM APPL. 10932/2021
INDIAN NEWSPAPER SOCIETY .....Petitioner
Through: Mr. Rakesh Sinha, Mr. Pawan Kr.
Bansal, Mr. Ahsan Ul Haq, Mr.
Deepak Dahiya, Advocates
versus
UNION OF INDIA & ANR. .....Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Sarvan Kumar, Mr. Satyam
Singh, Advocates for UOI
Mr. Manish Mohan CGSC and Mr.
Jatin Teotia, Advocate for UOI
Mr. Sandeep Kr. Mahapatra, CGSC
with Mr. Tribhuvan, Mr. Ishaan
Malhotra, Advocates for UOI
Mr. T. Singhdev and Ms. Yamini
Singh, Advocates for Press Council of
India
17
+ W.P.(C) 8052/2021 & CM APPL. 25038/2021
ASHOK KUMAR NAVRATAN .....Petitioner
Through:
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Sarvan Kumar, Mr. Satyam
Singh, Advocates for UOI
Mr. T. Singhdev and Ms. Yamini
Singh, Advocates for Press Council of
India
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/03/2025 at 02:23:20
18
+ W.P.(C) 8497/2021 & CM APPL. 26303/2021
WORKING NEWS CAMERMAMAN ASSOCIATION.....Petitioner
Through:
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Subhash Tanwar, CGSC with Mr.
Sandeep Mishra, Mr. Naveen, Mr.
Bhavi Garg, Ms. N. Vyas, Advocates
for R-1
Mr. T. Singhdev and Ms. Yamini
Singh, Advocates for Press Council of
India
19
+ W.P.(C) 8605/2021 & CM APPL. 26634/2021
THE INDIAN NEWSPAPER SOCIETY .....Petitioner
Through: Mr. Rakesh Sinha, Mr. Pawan Kr.
Bansal, Mr. Ahsan Ul Haq, Mr.
Deepak Dahiya, Advocates
versus
PRESS COUNCIL OF INDIA & ANR. .....Respondents
Through: Mr. T. Singhdev and Ms. Yamini
Singh, Advocates
Mr. T. Singhdev and Ms. Yamini
Singh, Advocates for Press Council of
India
20
+ W.P.(C) 8791/2021 & CM APPL. 27367/2021
INDIAN JOURNALISTS UNION .....Petitioner
Through:
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/03/2025 at 02:23:20
UNION OF INDIA & ORS. .....Respondents
Through: Mr. T. Singhdev and Ms. Yamini
Singh, Advocates
Mr. T. Singhdev and Ms. Yamini
Singh, Advocates for Press Council of
India
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 05.03.2025 List on 22.05.2025.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J MARCH 5, 2025/j This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/03/2025 at 02:23:20