Delhi High Court - Orders
Date) Alstom Systems India Private ... vs Dedicated Freight Corridor ... on 1 December, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~24, 25, 4 & 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1316/2022, I.A. 19280/2022 (Leave to Lengthy List of
Date)
ALSTOM SYSTEMS INDIA PRIVATE LIMITED
..... Petitioner
versus
DEDICATED FREIGHT CORRIDOR CORPORATION OF
INDIA LIMITED ..... Respondent
25
+ ARB.P. 1318/2022, I.A. 19293/2022 (Leave to Lengthy List Of
Date)
ALSTOM SYSTEMS INDIA PRIVATE LIMITED
..... Petitioner
versus
DEDICATED FREIGHT CORRIDOR CORPORATION OF
INDIA LIMITED ..... Respondent
4
+ ARB.P. 141/2022
ALSTOM SYSTEMS INDIA PRIVATE LIMITED
..... Petitioner
versus
DEDICATED FREIGHT CORRIDOR CORPORATION OF
INDIA LIMITED ..... Respondent
22
+ O.M.P.(MISC.)(COMM.) 122/2022, I.A. 12491/2022(Lengthy
Synopsis & List Of Dates)
ALSTOM SYSTEMS INDIA PRIVATE LIMITED
..... Petitioner
versus
DEDICATED FREIGHT CORRIDOR CORPORATION OF
INDIA LTD. ..... Respondent
Through: Mr. Prarag Tripathi, Sr. Adv.
with Mr. Dinesh Pardasany, Mr.
Aishwary Kumar Tiwari, Mr.
Bibin Kurian, Ms. Shania Elias
and Ms. Aarushi, Advs. for the
petitioner.
Mr. Udit Seth and Ms. Priya
Kanwat, Advs with Mr.
Raghvendra Bhiduria, AR for
Signature Not Verified the respondent.
Digitally Signed
By:NEHA
Signing Date:03.12.2022
11:34:05
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 01.12.2022 I.A. 12492/2022 (exemption) in O.M.P.(MISC.)(COMM.) 122/2022 Allowed, subject to all just exceptions. The application shall stand disposed of. ARB.P. 1316/2022, I.A. 19280/2022 (Leave to Lengthy List of Date), ARB.P. 1318/2022, I.A. 19293/2022 (Leave to Lengthy List of Date), ARB.P. 141/2022, O.M.P.(MISC.)(COMM.) 122/2022, I.A. 12491/2022(Lengthy Synopsis & List Of Dates) These petitions emanate from one common contract. The Court is apprised that the pleadings of parties in ARB.P. 141/2022 are complete.
Learned counsel appearing for the respondent prays for and is granted two weeks time to file a response in ARB.P. 1316/2022 and ARB.P. 1318/2022. Since O.M.P.(MISC.)(COMM.) 122/2022 is a petition under Section 29A of the Arbitration and Conciliation Act 1996 [the 1996 Act], no reply need be filed.
Let these matters be put down for final disposal on 21.12.2022.
YASHWANT VARMA, J.
DECEMBER 1, 2022 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:03.12.2022 11:34:05