Section 116(1)(iii) in Goa Co-operative Societies Rules, 2003

[Cites 0, Cited by 0] [Section 116(1)] [Section 116] [Entire Act]

State of Goa - Subsection

Section 116(1)(iii) in Goa Co-operative Societies Rules, 2003

(iii)he holds a post of Assistant Registrar of Co-operative Societies and has worked in the Co-operative Department for not less than 5 years as on the date of his appointment to the post of Co-operative Authority, whether possessing a degree in Law or not.

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State of Goa - Subsection

Section 116(1)(iii) in Goa Co-operative Societies Rules, 2003