Madras High Court
Sundaram Finance Limited vs L S P Agro Ltd on 15 October, 2025
Author: N.Anand Venkatesh
Bench: N.Anand Venkatesh
Arb.Appln.No.1056 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 15.10.2025
CORAM:
THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH
Arbitration Application No.1056 of 2025
in
A.No.3891 of 2002
Sundaram Finance Limited,
Rep.by its Asst. General Manager - Legal
21, Patullos Road,
Chennai 600 002.
... Applicant
Vs.
1. L S P Agro Ltd
Rep by its Managing Director
Rep.by its Managing Director
No.12, Ponneri High Road, Elanthanchery,
Andarkuppam Check Post,
Manali New Town,
Chennai 600 103.
2.B S Arunachalam
No.281, Raman Road,
A.V.K. Nagar, Salem 636 004.
3.B S Selvakumar
No.280-b, Raman Road,
A.V.K. Nagar, Salem 636 004.
4. B S Krishnan
1/4
https://www.mhc.tn.gov.in/judis ( Uploaded on: 17/10/2025 01:28:54 pm )
Arb.Appln.No.1056 of 2025
No.f-281-a, Raman Road,
A.V.k. Nagar, Salem 636 004.
5.B S Chandrasekaran
L. 281-a, Raman Road,
A.V.k. Nagar, Salem 636 004.
...Respondents
Prayer: Arbitration Application filed under Order XIV Rule 8 of O.S. Rules
read with Section 9(ii)(b)(d) & (e) of the Arbitration Act, 1996, to raise the
order of attachment dated 04/04/2003, made in A.No.3891 o 2002, in respect
of the property more fully described in the Schedule to the Judges Summons
and consequently communicate the order to the Sub Registrar,
Suramangalam, Salem District, as to record the factum of raising the order of
attachment in respect of the said property in their records through district
court salem.
For Applicant : Mr.M.Arunachalam
ORDER
Today, when the matter was taken up for hearing, learned counsel for applicant seeks permission of this Court to withdraw the application. He has also made an endorsement to that effect.
In view of the above submission and endorsement made by learned 2/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 17/10/2025 01:28:54 pm ) Arb.Appln.No.1056 of 2025 counsel for the applicant, this Application is dismissed as withdrawn.
15.10.2025 mk Index: Yes/No Speaking Order/Non-Speaking Order Neutral Citation Case : Yes/No 3/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 17/10/2025 01:28:54 pm ) Arb.Appln.No.1056 of 2025 N.ANAND VENKATESH, J.
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