Section 27(1) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(1)The fees to be paid for the grant of a certificate of registration under rule 24 shall be as specified below, namely:-If the number of workers proposed to be employed as building workers, for a building or other construction work on one day-

(a) is up to 100	Rs 100.00
(b) exceeds 100 but does not exceed 500	Rs.500.00
(c) exceeds 500	Rs.1000.00

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 27(1) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998