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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Haryana - Subsection

Section 39(2)(a) in University of Heatlh Sciences, Karnal Act, 2016

(a)any student, who immediately prior to the commencement of this Act, was studying for degree in Health Sciences of the Pandit Bhagwat Dayal Sharma University of Health Sciences, Rohtak or the Kurukshetra University or any other university in the State in accordance with the Regulations in force under the respective Acts under which these universities were established, may until such examinations are provided by University, be admitted to the examination of the Pandit Bhagwat Dayal Sharma University of Health Sciences, Rohtak or the Kurukshetra University, or any other university in the State and be conferred the degree in Health Sciences of the respective universities, for which he qualified on the result of such examination;