Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in Rajasthan Ayurved Nursing Council Act, 2012

(2)The term of office of a member of the Council, other than the ex-officio member, shall be three years from the date of his/her election or nomination, as the case may be, but he/she shall be eligible for re-election or re-nomination as such member.