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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(k) in Madhya Pradesh Social Audit Rules, 2013

(k)"Village Social Animator" means preferably the members from the labourer's families or from the community who shall be identified by the resource persons, trained in Social Audit process and who shall facilitated the social audit and present the findings in the Social Audit Gram Sabha with the help of Gram Sampariksha Samiti.