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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Punjab - Subsection

Section 85(1)(a) in Punjab Regional and Town Planning and Development Act, 1995

(a)where the permission relates to the carrying out of building or other operation, no such order -
(i)shall affect such of the operations as have been previously carried out;
(ii)shall be passed after there operations have been completed;