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[Cites 0, Cited by 4] [Entire Act]

State of Andhra Pradesh - Section

Section 17 in Andhra Pradesh Universities Act, 1991

17. Authorities.

- The following shall be the authorities of the University, namely:-
(i)The Executive Council;
(ii)The Academic Senate;
(iii)The Faculties;
(iv)The Boards of Studies; and
(v)Such other bodies, as the Statutes may declare to be Authorities of the University.
The Executive Council