Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4)(a) in The Insolvency and Bankruptcy Board of India (Inspection and Investigation) Regulations, 2017

(a)to ensure that the records are being maintained by a service provider in the manner required under the relevant regulations;