Section 2(f) in Arunachal Pradesh Forest and Special Tiger Protection Force Act, 2012
(f)"Forest Produce" includes -(i)Timber, charcoal, wood oil, resin, natural varnish bark,lac, myrabolans, rhinoceros horns and anything found in or brought from a forest;(ii)Trees and leaves, fruits and all other parts or produce, not herein before mentioned, of tree ;(iii)Plants not being trees (including grasses creepers, reeds and moss) and all parts or produce of such plants;(iv)Wild animals and skins, tusk and horns, bones other than rhinoceros horn, silk-cocoons, honey, wax and all other parts or produce of animals;(v)Peat, surface soil, rock and minerals (including limestone, laterite, mineral oils and all produce of mines or quarries),
