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Allahabad High Court

Mohammad Ali & Others vs Mst. Saroo & Others on 19 January, 2010

Author: Saniav Misra

Bench: Saniav Misra

Court No. - 19
Case :- SECOND APPEAL No. - 1242 of 1986
Petitioner :- Mohammad Ali & Others

Respondent :- Mst. Saroo & Others
Petitioner Counsel :- Ashutosh SriVastaVa,RaVi Ranj an

Respondent Counsel :- Arvind SriVastaVa,A.K.SaXena,K.M.

Mishra,K.N.Kesarwani,L.P.Singh,Sankatha Rai
Hon'ble Saniav Misra.J.

Steps taken. Delay condoned. Office to proceed. Order Date :- 19.1.2010 Vks