Allahabad High Court
Mohammad Ali & Others vs Mst. Saroo & Others on 19 January, 2010
Author: Saniav Misra
Bench: Saniav Misra
Court No. - 19 Case :- SECOND APPEAL No. - 1242 of 1986 Petitioner :- Mohammad Ali & Others Respondent :- Mst. Saroo & Others Petitioner Counsel :- Ashutosh SriVastaVa,RaVi Ranj an Respondent Counsel :- Arvind SriVastaVa,A.K.SaXena,K.M. Mishra,K.N.Kesarwani,L.P.Singh,Sankatha Rai Hon'ble Saniav Misra.J.
Steps taken. Delay condoned. Office to proceed. Order Date :- 19.1.2010 Vks