Kerala High Court
St. Mary' S Orthodox (Jacobite) vs Varghese on 9 September, 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI
WEDNESDAY, THE 09TH DAY OF SEPTEMBER 2020 / 18TH BHADRA, 1942
OP(C).No.638 OF 2016(O)
AGAINST THE ORDER IN OS 160/1977 DATED 11-11-2015 OF I ADDITIONAL
DISTRICT COURT, ERNAKULAM
PETITIONER/ADDL.RESPONDENT NO.6:
ST. MARY' S ORTHODOX (JACOBITE)
AGED 47 YEARS
SYRIAN CHURCH, CHERAI,
REPRESENTED BY ITS KAIKARAN,
AJIMON VARGHESE P.,
S/O. LATE P.P.VARGHESE,
PUTHUSSERY HOUSE, CHERAI.P.O.
BY ADVS.
SRI.SAJAN VARGHEESE K.
SRI.LIJU. M.P
RESPONDENTS/PLAINTIFF/DEFENDANTS:
1 VARGHESE,S/O.KUNJUVARKEY
ERALIL HOUSE. CHERAI P.O,
PALLIPURAM VILLAGE,
COCHIN TALUK, ERNAKULAM DISTRICT.
2 FR.GEEVARGHESE BABY
ST.MARY'S ORTHODOX(JACOBITE)SYRIAN CHURCH
CHERAI P O, PALLIPURAM VILLAGE,
KOCHI TALUK, ERNAKULAM DISTRICT
3 REV.FR.BABY COR-EPICORA
KATTUMANGATTU, EACHARAVELIL,
PERUMPILLY POST, MULAMTHURUTHY
ERNAKULAM DISTRICT
4 H.G YACOB MAR IRANIOUS METROPOLITAN
SION SEMINARY CHIRANGARA
KORATTY P O
MUKUNDAPURAM TALUK
THRISSUR DISTRICT
OP(C).No.638 OF 2016(O) 2
5 H.G.JOSEPH MAR GREGARIOUS METROPOLITAN
KYOMTHA SEMINARY,THIRUVANKULAM P O
ERNAKULAM DISTRICT
BY ADVS.
R1 SRI.A.C.CHACKO
R2, R4 SRI.L.RAM MOHAN
R2, R4 SRI.M.AUBREY ABRAHAM ISAAC
THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON 09.09.2020,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(C).No.638 OF 2016(O) 3
JUDGMENT
Learned counsel for the petitioner submits that the original petition is not pressed. The submission is recorded.
Hence, the original petition is dismissed as not pressed.
Sd/-
R. NARAYANA PISHARADI JUDGE LEK