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[Cites 0, Cited by 0] [Section 278(1)] [Section 278] [Entire Act]

State of Punjab - Subsection

Section 278(1)(a) in The Punjab Municipal Corporation Act, 1976

(a)provide or appoint in proper and convenient situations, public receptacles, depots or places for the temporary deposit of rubbish, filth and other polluted and obnoxious matter and for the final disposal of rubbish, filth and other polluted and obnoxious matter;