Section 11(1)(i) in The Goa State Commission for Women Act, 1996
(i)undertake promotional and educational research so as to suggest ways of-(i)ensuring due representation to womeall spheres,(ii)identifying factors responsible for impeding their advancement, such as, lack of access to education and basic services, inadequate support service, and(iii)developing technologies for reducing drudgery and health hazards as well as for increasing their efficiency;