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Union of India - Section

Section 12 in National Savings Time Deposit Scheme, 2019

12. Power to relax.

- Where the Central Government is satisfied that the operation of any of the provisions of this scheme causes undue hardship to an account holder, it may, by order for reasons to be recorded in writing, relax the requirements of that provision in a manner not inconsistent with the provisions of the Act.FORM - 1[See sub-paragraph (1) of paragraph 4](Application for opening an account)
To   {|
Paste photograph ofapplicant/s
|-| The Postmaster/Manager..................................................................................................................|-| Sir,|}I/We .............................(account holder(s)/guardian) hereby apply for opening of an account under National Savings Time Deposit Scheme for 1/2/3/5 years in your Post Office/Bank.
I/We tender herewith(Rs........................................................................................)No..................... date.......... as initial deposit. My/ourparticulars are as under:- Rs........................../-in cash/Cheque/DD.
1. Name of the First Depositor .....................................................................
Husband/Father /mother's name or Guardian appointedby Court.....................................................................
Date of Birth ......... ........... ..................
  (DD / MM / YYYY )
  (In words).................................
2. Name of Second Depositor .....................................................................
Husband/Father /mother's name .....................................................................
Date of Birth ......... ........... ..................
  (DD / MM / YYYY )
  (In words).................................
3. Name of Third Depositor .....................................................................
Husband/Father /mother's name .....................................................................
Date of Birth ......... ........... ..................
  (DD / MM / YYYY )
  (In words).................................
4. Name of minor/person of unsound mind accountholder .....................................................................
Father /mother/guardian's name .....................................................................
Date of Birth ......... ........... ..................
  (DD / MM / YYYY )
  (In words).................................
5. Aadhaar Number of account holder(s) ....................................................................
6. Permanent Account Number (PAN) of account holder(s)....................................................................
7. Present Address ...................................................................
Permanent Address ...................................................................
  ...................................................................
8. Contact details Telephone Number...........................
  Mobile Number.................................
  EmailID................................................
9. Type of Account Single or Joint or through Guardian for minor orperson of unsound mind or blind or differently abled throughauthorized person.
10. Details of date of Birth of Minor (Applicablein case of minor account) ................................................................
  (a) Certificate No.................................................................................
  (b) Date of Issue................................................................................
  (c) Issuing authority................................................................................
11. (*) Name of Guardian(Natural/Legal)(In case the account is opened on behalf of aMinor/person of unsound mind) ...................................................
12. Details of other KYC documents attached 1. Proof of identification
  ...................................................
  2. Address proof
  ...................................................
The following documentsare accepted as valid documents for the purpose of identificationand address proof:1. Passport2. Driving license3. Voter's ID card4. Job card issued byNREGA signed by the State Government officer5. Letter issued by the National PopulationRegister containing details of name and address); ...................................................
13. The operation of theaccount will be:-(In case of joint account) (a) By all theholders together or the surviving holder/s.(b) By either of the holder/s, or the survivingdepositor/s,
14. My/our specimen Signatures  
1. ….................................... 2.............................................3. …...............................
(Name) …...........................................
1. ….................................... 2.............................................3. …...............................
(Name) …...........................................  
1. ….................................... 2.............................................3. …...............................
(Name) …...........................................  
1. ….................................... 2.............................................3. …...............................
(Name) …...........................................  
I hereby undertake to abide by the scheme provisions and Government Savings Promotion rules-2018 applicable on the Scheme and amendments issued thereto from time to time.Signature or thumb impression of account holder(s)/guardianDate:.....................Nomination