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Union of India - Section

Section 7 in The Workmen's Compensation Rules, 1924

7. Publication of list of deposits .-The Commissioner shall cause to be displayed, in a prominent position outside his office, an accurate list of the deposits received by him under sub-section (1) of section 8, together with the names and addresses of the depositors and of the workman in respect of whose death or injury the deposits have been made.