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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(13) in The Recognition Of Zoo Rules, 1992

(13)Every large, medium and small zoo shall an official with masters degree in Wildlife Science/Zoology as a full-time curator solely responsible for looking after the upkeep of animals and maintenance of animal enclosures.] [ Substituted by G.S.R. 520(E), dated 10.7.2001 (w.e.f. 11.7.2001).]