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[Cites 0, Cited by 0] [Section 250(1)] [Section 250] [Entire Act]

State of Telangana - Subsection

Section 250(1)(b) in Telangana Panchayat Raj Act, 2018

(b)the measures needed to improve the financial position of the said Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads.