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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(4) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(4)Unless an oil tanker carries crude oil which is not suitable for crude oil washing, the oil tanker shall operate the crude oil washing system in accordance with the Operation and equipment Manual.