Supreme Court - Daily Orders
United India Insurance Co. Ltd. vs Manish Kumar Gupta on 10 July, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.21 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 37397/2016
(Arising out of impugned final judgment and order dated 11-07-2016
in FAO No. 78/2016 passed by the High Court Of Delhi At New Delhi)
UNITED INDIA INSURANCE CO. LTD. Petitioner(s)
VERSUS
MANISH KUMAR GUPTA Respondent(s)
Date : 10-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. A.K. De,Adv.
Mr. Rajesh Dwivedi,Adv.
Mr. Debasis Misra, AOR
For Respondent(s) Ms. Niranjana Singh, AOR
Mr. Sanjeev Singh,Adv.
Ms. Sangeeta Singh,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard.
We do not see any ground to interfere with the impugned order. The special leave petition is accordingly dismissed.
Pending applications, if any, shall also stand disposed of. (MAHABIR SINGH) Signature Not Verified (VEENA KHERA) COURT MASTER Digitally signed by ASSISTANT REGISTRAR MAHABIR SINGH Date: 2017.07.11 14:30:52 IST Reason: