Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

United India Insurance Co. Ltd. vs Manish Kumar Gupta on 10 July, 2017

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

     ITEM NO.21                              COURT NO.12                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   37397/2016

     (Arising out of impugned final judgment and order dated 11-07-2016
     in FAO No. 78/2016 passed by the High Court Of Delhi At New Delhi)

     UNITED INDIA INSURANCE CO. LTD.                                     Petitioner(s)

                                                    VERSUS

     MANISH KUMAR GUPTA                                                  Respondent(s)



     Date : 10-07-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT


     For Petitioner(s)                 Mr. A.K. De,Adv.
                                       Mr. Rajesh Dwivedi,Adv.
                                       Mr. Debasis Misra, AOR

     For Respondent(s)                 Ms. Niranjana Singh, AOR
                                       Mr. Sanjeev Singh,Adv.
                                       Ms. Sangeeta Singh,Adv.


                         UPON hearing the counsel the Court made the following
                                           O R D E R

Heard.

We do not see any ground to interfere with the impugned order. The special leave petition is accordingly dismissed.

Pending applications, if any, shall also stand disposed of. (MAHABIR SINGH) Signature Not Verified (VEENA KHERA) COURT MASTER Digitally signed by ASSISTANT REGISTRAR MAHABIR SINGH Date: 2017.07.11 14:30:52 IST Reason: