Delhi High Court - Orders
14 Up Sugar Mills Cogen Association And ... vs Central Electricity Regulatory ... on 2 September, 2024
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Amit Bansal
$~14 to 21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1442/2017 & CM APPL. 6632/2017
14 UP SUGAR MILLS COGEN
ASSOCIATION AND ANR .....Petitioners
Through: Mr Akshat Jain and Mr Sayan Ghosh,
Advs.
versus
CENTRAL ELECTRICITY
REGULATORY COMMISSION & ORS .....Respondents
Through: Mr Raghavendra Sreyas and
Mr Siddharth Vasudev, Advs. for R-1
Ms Arti Bansal, CGSPC with
Mr Kamal R. Digpaul and
Mr Pushpesh Digpaul, Advs. for UOI
+ W.P.(C) 5883/2017 & CM APPL. 24545/2017
15 BAJAJ HINDUSTAN SUGAR LIMITED .....Petitioner
Through: Mr Sanjeev Kr. Singh, Mr Shighra
Kumar, Mr Devansh Shekhar,
Mr Bhishm Pratap Singh and
Mr Sushil Kumar Trivedi, Advs.
versus
CENTRAL ELECTRICITY
REGULATROY COMMISSION AND ORS .....Respondents
Through: Mr Raghavendra Sreyas and
Mr Siddharth Vasudev, Advs. for R-1
Mr Anurag Ahluwalia, CGSC for
UOI/R-3
+ W.P.(C) 4519/2018 & CM APPL. 17477/2018
16 UTTAM SUGAR MILLS LIMITED .....Petitioner
Through: Mr Sanjeev Kr. Singh, Mr Shighra
Kumar, Mr Devansh Shekhar,
W.P.(C) 1442/2017 & connected matters Page 1 of 4
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/09/2024 at 21:00:05
Mr Bhishm Pratap Singh and
Mr Sushil Kumar Trivedi, Advs.
versus
CENTRAL ELECTRICITY
REGULATORY COMMISSION AND ORS. .....Respondents
Through: Mr Raghavendra Sreyas and
Mr Siddharth Vasudev, Advs. for R-1
+ W.P.(C) 12399/2018 & CM APPL. 2912/2019
17 SHRI BAJRANG POWER AND ISPAT LTD .....Petitioner
Through: Mr Aashish Anand Bernard and
Mr Paramhans Sahani, Advs.
versus
CENTRAL ELECTRICITY
REGULATORY COMMISSION & ORS .....Respondents
Through: Mr Raghavendra Sreyas and
Mr Siddharth Vasudev, Advs. for R-1
Mr Ravi Sharma, Advocate for R-2
Mr Pradeep Mishra, Adv.
+ W.P.(C) 12401/2018 & CM APPL. 7246/2019
18 M/S SHREE NAKODA ISPAT LIMITED .....Petitioner
Through: Mr Aashish Anand Bernard and
Mr Paramhans Sahani, Advs.
versus
CENTRAL ELECTRICITY
REGULATORY COMMISSION & ORS .....Respondents
Through: Mr Raghavendra Sreyas and
Mr Siddharth Vasudev, Advs. for R-1
Mr Ravi Sharma, Advocate for R-2
Mr Pradeep Mishra, Adv.
+ W.P.(C) 12404/2018
19 HANUMAN AGRO INDUSTRIES LTD .....Petitioner
Through:
W.P.(C) 1442/2017 & connected matters Page 2 of 4
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/09/2024 at 21:00:05
versus
CENTRAL ELECTRICITY
REGULATORY COMMISSION & ORS .....Respondents
Through: Mr Raghavendra Sreyas and
Mr Siddharth Vasudev, Advs. for R-1
Mr Ravi Sharma, Advocate for R-2
Mr Pradeep Mishra, Adv.
+ W.P.(C) 2011/2019
20 TRIDENT LIMITED & ANR .....Petitioners
Through: Mr Matrugupta Mishra and
Ms Sonakshi, Advs.
versus
CENTRAL ELECTRICITY
REGULATORY COMMISSION & ORS .....Respondents
Through: Mr Raghavendra Sreyas and
Mr Siddharth Vasudev, Advs. for R-1
Mr Vivek Goyal, Mr Gokul Sharma
and Mr K. B. Singh, Advocates for
R-4 & R-5
+ W.P.(C) 12814/2019
21 M/S GLOBAL ENERGY PVT. LTD .....Petitioner
Through: Mr Gopal Jain, Sr. Adv. with
Mr Aakash Bajaj, Mr Avirat Kumar,
Ms Arushi Yadav, Mr Manish
Kharbanda, Ms Ekta Gupta and
Ms Neha Maniktala, Advs.
versus
CENTRAL ELECTRICITY
REGUGLATORY COMMISSION & ORS .....Respondents
Through: Mr Raghavendra Sreyas and
Mr Siddharth Vasudev, Advs. for R-1
W.P.(C) 1442/2017 & connected matters Page 3 of 4
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/09/2024 at 21:00:06
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 02.09.2024 [Physical Hearing/Hybrid Hearing (as per request)]
1. The learned counsel for the respondents submit that a connected bunch of writ petitions [the lead matter being W.P.(C) 15477/2022] is listed before DB-I on 13.01.2025.
1.1 This position is affirmed by the learned counsel who appear on behalf of the petitioners in W.P.(C) 1442/2017, W.P.(C) 5883/2017, W.P.(C) 4519/2018 and W.P.(C) 2011/2019.
2. Accordingly, list the above-captioned writ petitions before DB-I on 13.01.2025, subject to the orders of the Hon'ble Acting Chief Justice.
RAJIV SHAKDHER, J AMIT BANSAL, J SEPTEMBER 2, 2024/ds Click here to check corrigendum, if any W.P.(C) 1442/2017 & connected matters Page 4 of 4 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/09/2024 at 21:00:06