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[Cites 0, Cited by 0] [Section 18] [Entire Act]

UT Ladakh - Subsection

Section 18(4) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)

(4)Any person who moves any object in contravention of a notificationissued under sub-section (1), shall be punishable with fine which may extend to [twenty thousand rupees or with imprisonment which may extend to three monthsor both].