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State of Bihar - Section

Section 3 in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Teacher Service Conditions Rules, 2015

3. Constitution of Service/Cadre.

- There will be following two sub Cadre School wise in Recognized Non-Government Sanskrit Schools -
(i)The post Principal of Recognised Non-Government Sanskrit Schools.
(ii)The posts Assistant Teachers of Recognised Non-Government Sanskrit School.