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[Cites 0, Cited by 0] [Section 147(2)] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(2)(c) in The Delhi Police Act, 1978

(c)awarding of any of the punishments referred to in sub-section (1) or sub-section (2) of section 21 to any police officer of subordinate rank;