Madhya Pradesh High Court
Smt. Parveen Bee vs The State Of Madhya Pradesh on 14 October, 2025
Author: Pranay Verma
Bench: Pranay Verma
1 WP-34632-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 34632 of 2025 (SMT. PARVEEN BEE Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 14-10-2025 Shri Imityaz Ahmad Behna - Advocate for the petitioner.
Shri Anirudh Malpani - Govt. Advocate for the State.
Let the defects as pointed out by the office be removed within a period of ten working days, failing which the petition shall stand dismissed automatically without further reference to the Bench.
I.R. to continue till the next date of hearing.
(PRANAY VERMA) JUDGE Shilpa Signature Not Verified Signed by: SHILPA NAAGDEVE Signing time: 15-Oct-25 1:05:16 PM