Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Himachal Pradesh - Subsection Section 19(3) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019 (3)The powers exercisable under this clause shall not be exercised except for the purpose of securing compliance of the provisions of this order.
