Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(ii) in The Rajasthan Agricultural Pests and Diseases Act, 1951 (ii)whether the preventive or remidical measures or both, as the case may require, mentioned in the notification issued under section 3, have been carried out.
