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[Cites 0, Cited by 0] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(11) in The Gas Cylinders Rules, 2016

(11)The validity of approval granted for cylinder manufacturing unit, valve manufacturing unit and LPG regulator manufacturing unit, cylinder testing station, hot repair or reconditioning station of LPG and other welded cylinder, shall be effective from the date of issue of approval.