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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(1)(ap) in The Anna University of Technology, Madurai Act, 2010

(ap)to supervise and control the residence and discipline of the students of the University departments and constituent colleges and make arrangements for securing their health and well-being;