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State of Uttar Pradesh - Section

Section 4 in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

4. Scales of pay.

- The scales of pay of the Managing Directors and (be Secretaries of different categories of societies shall, unless revised by the Registrar, Co-operative Societies, Uttar Pradesh from time to time be as follows:
Category of societies Basis of categorisation Pay scales of the ManagingDirectors/Secretaries
Category I Farmer's Service Co-operative Societies havingannual lending in the preceding co-operative year Rs. 10 lakhsor more. Rs. 450- 650-E.B.-30-800-E.B.-950.
Category II Farmer's Service Co-operative Societies havingannual lending in the preceding Co-operative year below Rs. 10lakhs and other Primary Agricultural societies having annuallending in the preceding Co-operative year Rs. 8 lakhs or more. Rs. 350-15-500-E.B.-20-600-E.B.- 700.
Category III The Primary Agricultural Societies havingannual lending in the preceding Co-operative year below Rs. 8lakhs. Rs.230-6-290-E.B.-8-330-E.B.-10-380.
Provided that the Managing Directors/Secretaries of societies of Category I and II, who may be drawn from the cadre of co-operative supervisors, maintained by the Uttar Pradesh Co- operative Union or from the cadres of Inspectors Group I and the Inspectors Group II of the Co-operative Department on deputation, shall be entitled to such pay and allowances as may be admissible to Government servants on deputation as per rules and orders issued by the Government from time to time.Note. - The Managing Directors, Secretaries, except those who may be drawn from the cadres of Co-operative Supervisors and the Co-operative Inspectors Group I and II, shall be entitled to a consolidated pay in their respective scales as mentioned above. They may, however, be allowed such special allowances (but not dearness allowance) as may be determined by the Authority with the prior approval of the Registrar, Co-operative Societies, Uttar Pradesh taking into consideration the annual profits earned by the society concerned.