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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(o) in Nehru Outer Ring Road, Hyderabad (Toll) Rules, 2012

(o)"User Fee" means collection of prescribed fee from any person of various categories of mechanical vehicles for the use of Road section i.e. Eight lane Access Controlled Expressway on Outer Ring Road which may be termed as Toll/ Toll fee. User fee shall not be collected for use of service roads;