Bombay High Court
Parag Milks Foods Ltd vs The State Of Maharashtra Thr Principal ... on 11 December, 2023
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 11719 OF 2023
Parag Milks Foods Ltd. ....PETITIONER
V/S
The State Of Maharashtra Thr Principal ....RESPONDENT
Secretary And Anr Matter not received in Court CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE SOMASEKHAR SUNDARESAN, JJ DATE : 11th December, 2023 P.C. :
Wrongly on board. Remove from the Board.
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