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Bombay High Court

Parag Milks Foods Ltd vs The State Of Maharashtra Thr Principal ... on 11 December, 2023

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

                                                                                  Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 11719 OF 2023

 Parag Milks Foods Ltd.                                   ....PETITIONER
             V/S
 The State Of Maharashtra Thr Principal                 ....RESPONDENT

Secretary And Anr Matter not received in Court CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE SOMASEKHAR SUNDARESAN, JJ DATE : 11th December, 2023 P.C. :

Wrongly on board. Remove from the Board.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 12/12/2023 ::: Downloaded on - 13/12/2023 05:25:31 :::